NAVALSINH BABUBHAI DODIA Vs. AGARSANG BHIMJIBHAI DODIA

JUDGEMENT

(1.) Heard leaned advocate Mr. J. F. Mehta for appellant and learned advocate Mr. Hriday Buch for learned advocate Mr. Kumar H. Trivedi for respondent Nos.1 to 3.

(2.) Upon joint request and consent of learned advocates for respective parties, this matter is taken up for the final hearing.

(3.) Brief facts of the case are as under: