MAHENDRABHAI GHEMARBHAI PATEL Vs. STATE OF GUJARAT

Referred Judgements :-

MAKSUD SAIYED VS. STATE OF GUJARAT AND OTHERS [REFERRED TO]
GUDIKANTI NARASIMHULU V. PUBLIC PROSECUTOR,HIGH COURT OF AP [REFERRED TO]
STATE REP VS. ANIL SHARMA [REFERRED TO]
ADRI DHARAN DAS VS. STATE OF W B [REFERRED TO]
RAJESH RANJAN YADAV ALIAS PAPPU YADAV VS. CBI [REFERRED TO]
MAHADEV PRASAD KAUSHIK VS. STATE OF U P [REFERRED TO]
BHADRESH BIPINBHAI SHETH VS. STATE OF GUJARAT AND ORS. [REFERRED TO]
BARUN CHANDRA THAKUR VS. CENTRAL BUREAU OF INVESTIGATION AND OTHERS [REFERRED TO]
NITINCHANDRA SOMNATH RAVAL VS. STATE OF GUJARAT [REFERRED TO]
P CHIDAMBARAM VS. DIRECTORATE OF ENFORCEMENT [REFERRED TO]
PRATIBHA MANCHANDA VS. STATE OF HARYANA [REFERRED TO]