AKASH HARIBHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard learned advocate Ms.Dhruti Pandya for learned advocate Ms.Kruti Shah on behalf of the petitioner, learned Assistant Government Pleader Mr.Sahil Trivedi on behalf of the respondent - State and learned advocate Mr.Swapneshwar Goutam on behalf of respondent no.5.

(2.) Issue Rule returnable forthwith. Learned advocates for the respondent respondents waive service of rule on behalf of the said respective respondents.

(3.) By way of this petition, the petitioner has sought for the following reliefs:-