REGENT COMPUTRONICS PVT. LTD.

Chunibhai Haribhai Gajera Appellant

V/S

Hasmukhbhai Bhikhabhai Patel Respondents

Referred Judgements :-

PASUPULETI VENKATESWARLU VS. MOTOR AND GENERAL TRADERS [REFERRED TO]
VINEET KUMAR VS. MANGAL SAIN WADHERA [REFERRED TO]
JAGDISH SINGH VS. NATTHU SINGH [REFERRED TO]
MUNI LAL VS. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED [REFERRED TO]
RAGU THILAK D JOHN VS. RAYAPPAN [REFERRED TO]
PANKAJA VS. YELLAPPA [REFERRED TO]
ABDUL REHMAN VS. MOHD. RULDU [REFERRED TO]
GARMENT CRAFT VS. PRAKASH CHAND GOEL [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. SANJEEV BUILDERS PRIVATE LIMITED [REFERRED TO]

JUDGEMENT

(1.) The present petition is filed praying for the following reliefs:

(2.) Brief facts of the case are as under:

(3.) Heard learned Senior Advocate Mr. R.S. Sanjanwala with learned advocate Mr. Aadit R. Sanjanwala for the petitioners and learned advocate Mr. Karan Sanghani with learned advocate Mr. Meet D. Kakadia for the respective respondents. Perused the memo of the petition and also the affidavit-in-reply filed by the respondent No.4.

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CHUNIBHAI HARIBHAI GAJERA Vs. HASMUKHBHAI BHIKHABHAI PATEL

Referred Judgements :-

JUDGEMENT

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