(1.) With the joint request of learned senior advocates for the respective parties, this matter is taken up for final hearing.
(2.) Heard learned senior advocate Mr. Devang Nanavati with learned advocate Mr. Harshadray A. Dave for petitioner and learned senior advocate Mr. Mehul Shah with learned advocate Mr. Vishal C. Mehta for respondent.
(3.) By way of present petition, the petitioner has prayed for following reliefs: