LAWS(GJH)-2024-2-118

SALEMAMAD ISHAK HINGORA Vs. PUSHPABEN PUSHPENDRAKUMAR DHAKA

Decided On February 07, 2024
Salemamad Ishak Hingora Appellant
V/S
Pushpaben Pushpendrakumar Dhaka Respondents

JUDGEMENT

(1.) THE INTRODUCTION:

(2.) THE FACTS:

(3.) ANALYSIS OF ORDER OF TRIBUNAL: