LAWS(GJH)-2024-7-91

NISTHABEN RANCHHODDAS GORADIA Vs. MAHAVIRSINH RAMSINH GOHIL

Decided On July 23, 2024
Nisthaben Ranchhoddas Goradia Appellant
V/S
Mahavirsinh Ramsinh Gohil Respondents

JUDGEMENT

(1.) Rule. Learned advocate Mr. Pratik Khubchandani waives service of notice of rule for the respondent State.