(1.) Petitioner has filed the present petition under Articles 14, 16 and 226 of the Constitution of India and thereby, seeking the relief as prayed in the petition, which are reproduced as under:-
(2.) The brief facts are as under.
(3.) Heard learned counsel appearing for the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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