(1.) Heard learned advocate Mr.B.S.Soparkar for the appellant and learned Senior Standing Counsel Mr.Varun K.Patel for the respondent no.1.
(2.) This Cross-objection is Admitted by order dtd. 18/4/2023 by this Court as under:
(3.) The brief facts of the case are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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