(1.) This first appeal filed under Sec.96 r/w. Sec. 105 of the Code of Civil Procedure, arises out of the judgement and order dtd. 17/9/2022, passed by the Principal Senior Civil Judge, Gandhinagar in Special Civil Suit No. 30 of 2021. The appellant is the original plaintiff. He filed Special Civil Suit No. 30 of 2021 with the plaint stating the following facts:
(2.) Mr.Mehul Shah, learned Senior Advocate appearing with Mr.Jenil Shah, learned advocate for the appellant would make the following submissions:
(3.) Mr.Mihir Joshi, learned Senior Advocate appearing with Mr.Rohan Shah, learned advocate for the defendant No.1, would make the following submissions: