MUKESHBHAI MOHANLAL SARAGRA Vs. STATE OF GUJARAT

Referred Judgements :-

NEVILLE NEMBHARD V. THE QUEEN [REFERRED TO]
RAM AVTAR VS. STATE (DELHI ADMINISTRATION) [REFERRED TO]
PALVINDER KAURRUP SINGH FATHER OF JASPAL SINGH DECEASED CAVEATOR VS. STATE OF PUNJAB [REFERRED TO]
DALIP SINGH VS. STATE OF PUNJAB [REFERRED TO]
DARYA SINGH VS. STATE OF PUNJAB [REFERRED TO]
DHARM DAS WADHWANI VS. STATE OF UTTAR PRADESH [REFERRED TO]
CHANDRAKANT GANPAT SOVITKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
SARWAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
HARBANS SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
PREM THAKUR VS. STATE OF PUNJAB [REFERRED TO]
SHARAD BIRDHICHAND SARDA VS. STATE OF MAHARASHTRA [REFERRED TO]
PADALA VEERAREDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
KARTIK MALHAR VS. STATE OF BIHAR [REFERRED TO]
STATE OF TAMIL NADU VS. RAJENDRAN [REFERRED TO]
LAXMAN VS. STATE OF MAHARASHTRA [REFERRED TO]
PAWAN KUMAR VS. STATE OF HARYANA [REFERRED TO]
MUTHU KUTTY VS. STATE [REFERRED TO]
NALLAPATI SIVAIAH VS. SUB DIVISIONAL OFFICER GUNTUR A P [REFERRED TO]
JAYABALAN VS. U T OF PONDICHERRY [REFERRED TO]
BHAJJU ALIAS KARAN SINGH VS. STATE OF M P [REFERRED TO]
RAJU @ BALACHANDRAN VS. STATE OF TAMIL NADU [REFERRED TO]
SUJIT BISWAS VS. STATE OF ASSAM [REFERRED TO]
IRFAN @ NAKA VS. STATE OF UTTAR PRADESH [REFERRED TO]
PHULEL SINGH VS. STATE OF HARAYANA [REFERRED TO]