VINOD MANGALBHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard learned Advocate Mr. Darsh P.Desai on behalf of Advocate Mr. Rajesh B.Desai on behalf of the complainant and Mr. Hardik Mehta, learned APP for the respondent State.

(2.) On submission of learned advocate Ms. Sona Sagar for the applicant, the matter was placed today on top of the Board. However, when the matter was called out, learned advocate failed to appear.

(3.) Mr. Hardik Mehta, learned APP, has placed on record report of the police sub- inspector, Sector-7 Police Station, Gandhinagar. The report is supported by the statement and documents.