(1.) Heard learned advocate Mr.Hiren Modi for the appellant - original claimant and learned advocate Mr.Gadhia for respondent No.2 .
(2.) By way of the present First Appeal, the Appellant has prayed for the following reliefs:-
(3.) The brief facts narrated in the present appeal are as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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