(1.) Rule. Learned APP waives service of notice of Rule for the respondent-State.
(2.) By way of the present petition, the petitioners are seeking following reliefs :
(3.) Heard learned advocates for the respective parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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