LAWS(GJH)-2024-4-99

SONBAI JUSHA SODHA Vs. SONALBEN VELJI HARIJAN

Decided On April 03, 2024
Sonbai Jusha Sodha Appellant
V/S
Sonalben Velji Harijan Respondents

JUDGEMENT

(1.) The present Second Appeal under Sec. 100 of the Civil Procedure Code, (hereinafter referred to as "the C.P.C.") has been preferred by the appellants - original plaintiffs by challenging the impugned order dtd. 11/12/2023 passed in Regular Second Appeal No.10 of th 2023 by the learned 4 Addl. District Judge, Gandhidham, Kachchh.

(2.) Brief facts of the case as per the case of the appellants in this appeal are as such that the appellants are the original plaintiffs of Regular Civil Suit No.126 of 2018,and the respondents are the original defendants.

(3.) Heard Mr. Jay R. Shah, the learned counsel for the appellants.