RAKESHKUMAR RAMANBHAI PATEL Vs. NONE

JUDGEMENT

(1.) Heard learned advocate Mr. Vishal T. Patel for the appellant. Perused the record.

(2.) By way of this appeal, the challenge is made against the order dtd. 14/8/2023 passed by the learned 14 th Additional Civil Judge, Dehgam, District Gandhinagar in Civil Misc. Application No.9 of 2022.

(3.) The brief facts leading to filing of the present appeal are as under: