(1.) Heard learned advocate Mr. Rahulkumar V. Makwana for appellant and learned advocate Mr. Gaurav S. Mathur for respondent Nos. 1 and 2.
(2.) Upon joint request and consent of learned advocates for both the parties, this Appeal from Order is taken up for final hearing:
(3.) By way of this Appeal from Order, the appellant has prayed for the following reliefs.