(1.) By way of present petition under Article 227 of the Constitution of India, following relief are prayed :-
(2.) Facts of the case are as under :-
(3.) Heard learned advocate Mr.Jigar Patel for the petitioner and learned advocate Mr.Saghani for respondent no.4.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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