SONANI INDUSTRIES PVT. LTD. Vs. PRIME DIAMOND TECH

Referred Judgements :-

MADHUB CHUNDER V. RAJCOOMER DOSS [REFERRED TO]
LAMB V. EVANS,A COURT OF APPEAL DECISION AND [REFERRED TO]
SALTMAN CASE,SALTMAN ENGINEERING CO. V. CAMBELL ENGINEERING CO. [REFERRED TO]
CRANLEIGH PRECISION ENGINEERING CO. LTD. V. BRYANT [REFERRED TO]
SALTMAN ENGINEERING COMPANY LIMITED V. CAMPBELL ENGINEERING COMPANY LIMITED [REFERRED TO]
PHILLIPS V. HARBRO RUPPER COMPANY [REFERRED TO]
BRITISH LEYLAND MOTOR CORPORATION V. ARMSTRONG PATENTS CO. [REFERRED TO]
BEECHAM GROUP LIMITED V. BRISTOL LABORATORIES LTD. [REFERRED TO]
SALTMAN ENGINEERING CO. LTD. V. CAMPBELL ENGINEERING CO. LTD. [REFERRED TO]
CRANLEIGH PRECISION ENGINEERING LTD. V. BRYANT [REFERRED TO]
L.B. (PLASTICS) LIMITED V. SWISH PRODUCTS LIMITED [REFERRED TO]
WOCKHARDT LIMITED VS. TORRENT PHARMACEUTICALS LTD. AND ANOTHER [REFERRED TO]
AMP INCORPORATED V. UTILUX PROPRIETARY LIMITED [REFERRED TO]
WANDER LTD AND ORS. VS. ANTOX INDIA P. LTD [REFERRED TO]
KAVIRAJ PANDIT DURGA DUTT SHARMA IN BOTH THE APPEALS VS. NAVARATNA PHARMACEUTICAL LABORATORIES IN BOTH THE APPEALS [REFERRED TO]
NIRANJAN SHANKAR GOLIKARI VS. CENTURY SPINNING AND MANUFACTURING CO LIMITED [REFERRED TO]
SUPERINTENDENCE COMPANY OF INDIA PRIVATE LIMITED VS. KRISHAN MURGAI [REFERRED TO]
S M DYECHEM LIMITED VS. CADBURY INDIA LIMITED [REFERRED TO]
PERCEPT D MARK INDIA PVT LTD VS. ZAHEER KHAN [REFERRED TO]
RAMDEV FOOD PRODUCTS PVT LTD VS. ARVINDBHAI RAMBHAI PATEL [REFERRED TO]
JOHN RICHARD VS. CHEMICAL PROCESS EQUIPMENTS P LTD [REFERRED TO]
BURLINGTON HOME SHOPPING PRIVATE LIMITED VS. RAJNISH CHIBBER [REFERRED TO]
Microfibres Inc VS. Girdhar and Co [REFERRED TO]
DABUR INDIA LTD VS. RJESH KUMAR [REFERRED TO]
DESICCANT ROTORS INTERNATIONAL PVT LTD VS. BAPPADITYA SARKAR [REFERRED TO]
CASTROL INDIA LTD VS. TIDE WATER OIL CO I LTD [REFERRED TO]
M/S.BAJAJ AUTO LIMITED VS. M/S.TVS MOTOR COMPANY LIMITED [REFERRED TO]
CARLSBERG BREWERIES A/S VS. SOM DISTILLERIES AND BREWERIES LIMITED [REFERRED TO]