LAWS(GJH)-2024-5-138

HIRAL JANAKRAV VYAS Vs. STATE OF GUJARAT

Decided On May 09, 2024
Hiral Janakrav Vyas Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard Ms. Prachi Upadhyay, learned advocate for Mr. Vaibhav A. Vyas, learned advocate appearing for the petitioner and Mr. Sanjay Udhwani, learned Assistant Government Pleader appearing for the respondent - State.

(2.) The petition is preferred by praying the following reliefs:

(3.) The brief facts are as follows: