DESAI MULAJIBHAI VIRSANGBHAI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) By way of the present Petition, petitioner herein has prayed for the following reliefs:

(2.) Heard Mr. Tushar Chaudhary, learned advocate appearing for the petitioner and Mr. Ayaan Patel, learned Assistant Government Pleader appearing for the respondent- State authorities.

(3.) Brief facts leading to the filing of the present Petition reads thus: