DISTRICT DEVELOPMENT OFFICER Vs. S. H. TAVIYAD

JUDGEMENT

(1.) Heard Mr.H.S. Munshaw, learned advocate appearing for the petitioner and Ms.Mamta Vyas, learned advocate appearing for the respondent no.1.

(2.) By way of the present petition, the petitioner herein has challenged the order passed by the Gujarat Civil Service Tribunal, Gandhinagar in Appeal No.164 of 2008 dtd. 30/7/2011/1/8/2011 duly produced at Annexure-K.

(3.) Brief facts leading to the filing of the present petition read thus:-