CHAUDHARI KARSHANBHAI KUBERBHAI Vs. COLLECTOR/DISTRICT MAGISTRATE PATAN

JUDGEMENT

(1.) Issue RULE, returnable forthwith. Mr. Akshat Khare, learned advocate and Ms. Dhwani Tripathi, learned Assistant Government Pleader waive service of Rule for and on behalf of the respondent nos. 6 and 7 and respondent- State authorities receptively.

(2.) Heard Mr. A.J. Yagnik, learned advocate appearing for the petitioners, Mr. Akshat Khare, learned advocate appearing for the respondent nos. 6 and 7 and Ms. Dhwani Tripathi, learned Assistant Government Pleader appearing for the respondent -State authorities.

(3.) Brief facts leading to the filing of the present Petition reads thus: