THAKOR VIPULJI GAMAJI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) The present petition is filed for the following prayers:

(2.) Heard learned advocate Mr. Keval H. Maharaja for the petitioners and learned Public Prosecutor, Mr. Hardik Dave with learned APP, Mr. Manan Maheta for the respondent - State.

(3.) On 18/12/2024, this Court has passed the following order: