(1.) Draft amendment is granted. To be carried out forthwith.
(2.) Heard the learned advocates appearing for the respective parties.
(3.) By way of this application, the applicant has prayed for condonation of delay of 20 days occurred in preferring the application.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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