(1.) Rule returnable forthwith. Learned advocate Mr. S.P. Majmudar waives service of rule on behalf of the respondent No.2.
(2.) The present petition is filed praying for the following reliefs:
(3.) Brief facts of the case are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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