SHEELABEN SHIVAJIRAV PAVDE Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. P.P. Majmudar, learned counsel for the applicants, Ms. C.M. Shah, learned APP for the respondent State and Mr. A.R. Majmudar, learned counsel for respondent No.2 - original complainant.

(2.) Rule. Learned advocates appearing for the respective respondents waive service of Rule on behalf of the respective respondents.

(3.) Learned advocate for the applicants submits that the applicant no. 1 Sheelaben Shivajirao Pawale has expired and he produced on record the death certificate. Same is ordered to be taken on record.