BABUBHAI KANJIBHAI PATEL Vs. STATE OF GUJARAT

Referred Judgements :-

J.E.D. EZRA V. SECY. OF STATE FOR INDIA [REFERRED TO]
NANDESHWAR PRASAD DEOKI NANDAN VS. U P GOVERNMENT [REFERRED TO]
JAGE RAM VS. STATE OF HARYANA [REFERRED TO]
MUNSHI SINGH VS. UNION OF INDIA [REFERRED TO]
NARAYAN GOVIND GAVATE STATE OF MAHARASHTRA VS. STATE OF MAHARASHTRA:NARAYAN GOVIND GAVATE [REFERRED TO]
DEEPAK PAHWA VS. LT GOVERNOR OF DELHI [REFERRED TO]
STATE OF UTTAR PRADESH MEERUT DEVELOPMENT AUTHORITY MEERUT VS. PISTA DEVI:PISTA DEVI [REFERRED TO]
DEHRI ROHTAS LIGHT RAILWAY COMPANY LIMITED DEHRI ROHTAS LIGHT RAILWAY COMPANY LIMITED VS. DISTRICT BOARD BHOJPUR:DISTRICT BOARD SHAHABAD [REFERRED TO]
JAI NARAIN VS. UNION OF INDIA [REFERRED TO]
CHAMELI SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
OM PRAKASH VS. STATE OF UTTAR PRADESH [REFERRED TO]
UNION OF INDIA VS. DEEPAK BHARADWAJ [REFERRED TO]
UNION OF INDIA VS. KRISHAN LAL ARNEJA [REFERRED TO]
UNION OF INDIA VS. MUKESH HANS [REFERRED TO]
M NAGA VENKATA LAKSHMI VS. VISKHAPATNAM MUNICIPAL CORP [REFERRED TO]
ESSCO FABS PVT LTD VS. STATE OF HARYANA [REFERRED TO]
MAHENDER PAL VS. STATE OF HARYANA [REFERRED TO]
NATIONAL THERMAL POWER POWER CORPORATION LTD VS. MAHESH DUTTA [REFERRED TO]
NAND KISHORE OJHA VS. ANJANI KUMAR SINGH [REFERRED TO]
ANAND SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
MOHANLAL NANABHAI CHOKSI VS. STATE OF GUJARAT [REFERRED TO]
DEV SHARAN VS. STATE OF U P [REFERRED TO]
RADHEY SHYAM VS. STATE OF U P [REFERRED TO]
DARSHAN LAL NAGPAL DEAD BY L RS VS. GOVERNMENT OF NCT OF DELHI [REFERRED TO]
MULCHAND KHANUMAL KHATRI VS. STATE OF GUJARAT [REFERRED TO]
KANAIYALAL MANEKLAL CHINAI VS. STATE OF GUJARAT [REFERRED TO]
KIKABHAI UKABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
SK ABDUL HAMID VS. LAND ACQUISITION COLLECTOR BALASORE [REFERRED TO]
PATASI DEVI VS. STATE OF HARYANA [REFERRED TO]
SURINDER SINGH BRAR VS. UNION OF INDIA [REFERRED TO]
TUKARAM KANA JOSHI VS. M.I.D.C [REFERRED TO]
LAXMAN LAL (DEAD) VS. STATE OF RAJASTHAN [REFERRED TO]
WOMEN EDUCATION TRUST VS. STATE OF HARYANA [REFERRED TO]
PUNE MUNICIPAL CORPORATION VS. HARAKCHAND MISIRIMAL SOLANKI [REFERRED TO]