MANGUBEN RATILAL THAKKAR (DECD) Vs. STATE OF GUJARAT

Referred Judgements :-

ST. JOHN'S TEACHERS' TRAINING INSTITUTE V. REGIONAL DIRECTOR [REFERRED TO]
REGISTRAR OF CO OPERATIVE SOCIETIES TRIVANDRUM VS. K KUNJABMU [REFERRED TO]
SAHNI SILK MILLS PRIVATE LIMITED VS. EMPLOYEES STATE INSURANCE CORPORATION [REFERRED TO]
J K INDUSTRIES LTD VS. UNION OF INDIA [REFERRED TO]
PRALHAD VS. DEORAO [REFERRED TO]
HEINZ INDIA PVT LTD VS. STATE OF U P [REFERRED TO]
JOSHI INDULAL VALLABRAM VS. STATE OF GUJARAT [REFERRED TO]
COLLECTIVE FARMING SOCIETY VS. STATE OF MADHYA PRADESH [REFERRED TO]
PGF LTD VS. UNION OF INDIA [REFERRED TO]
SATISH BABUBHAI PATEL VS. UNION OF INDIA [REFERRED TO]