(1.) THE present Misc. Civil Application is filed praying that: -
(2.) HEARD learned Advocate Mr. Dharmesh D. Nanavaty for the applicant.
(3.) THE facts of the case are set out in paras -3 to 6, which read as under: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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