URVESHBHAI BALDEVBHAI PATEL Vs. STATE OF GUJARAT

Referred Judgements :-

CHANDRADIP DUBEY V. THE STATE [REFERRED TO]
BALKRISHNA DHONDU RANI V/S. MANIK MOTIRAM JAGTAP [REFERRED TO]
A LAKSHMANARAO VS. JUDICIAL MAGISTRATE FIRST GLASS PARVATIPURAM [REFERRED TO]
GOURI SHANKAR JHA VS. STATE OF BIHAR [REFERRED TO]
BOUCHER PIERRE ANDRE VS. SUPERINTENDENT CENTRAL JAIL TIHAR NEW DELHI [REFERRED TO]
MATABAR PARIDA BISNU CHARAN PARIDA BATAKRUSHNA PARIDA BABAJI PARIDA VS. STATE OF ORISSA [REFERRED TO]
BALCHAND JAIN VS. STATE OF MADHYA PRADESH [REFERRED TO]
GURCHARAN SINGH RAJ KUMAR SHARMA VS. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION [REFERRED TO]
BABU SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
NIRANJAN SINGH VS. PRABHAKAR RAJARAM KHAROTE [REFERRED TO]
NIRANJAN SINGH VS. PRABHAKAR RAJARAM KHAROTE [REFERRED TO]
GURBAKSH SINGHSIBBIA SARBAJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION SPECIAL INVESTIGATION CELL 1 NEW DELHI VS. ANUPAM J KULKARNI [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. DEEPAK MAHAJAN [REFERRED TO]
NIRMAL JEET KAUR VS. STATE OF MADHYA PRADESH [REFERRED TO]
SUNITA DEVI VS. STATE OF BIHAR [REFERRED TO]
ADRI DHARAN DAS VS. STATE OF W B [REFERRED TO]
STATE OF HARYANA VS. DINESH KUMAR [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR [REFERRED TO]
RASHMI REKHA THATOI VS. STATE OF ORISSA [REFERRED TO]
STATE OF GUJARAT VS. PATEL PRAMUKHLAL GORDHANDAS [REFERRED TO]
DUKHI VS. STATE [REFERRED TO]
DAL CHAND VS. STATE OF UTTAR PRADESH [REFERRED TO]
ARTATRAN MAHASUARA VS. STATE OF ORISSA [REFERRED TO]
SHRILAL NANDRAM VS. R R AGRAWAL [REFERRED TO]
STATE OF KERALA VS. MADHAVAN KUTTAN [REFERRED TO]
ROSHAN BEEVI VS. JOINT SECRETARY TO THE GOVERNMENT OF TAMIL NADU PUBLIC DEPARTMENT LAW AND ORDER [REFERRED TO]
JATAN DAS VS. SATE OF WEST BENGAL [REFERRED TO]
SUNDEEP KUMAR BAFNA VS. STATE OF MAHARASHTRA [REFERRED TO]
SUPRINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS VS. BIDHINDRA KUMAR ROY [REFERRED TO]