MAHAMMAD GUFRAN Vs. STATE OF GUJARAT

Referred Judgements :-

KHUDIRAM DAS VS. STATE OF WEST BENGAL [REFERRED TO]
ADDITIONAL SECRETARY TO THE GOVERNMENT OF INDIA VS. ALKA SUBHASH GADIA [REFERRED TO]
STATE OF TAMIL NADU VS. P K SHAMSUDEEN [REFERRED TO]
NAVALSHANKAR ISHWARLAL DAVE VS. STATE OF GUJARAT [REFERRED TO]
UNION OF INDIA VS. PARASMAL RAMPURIA [REFERRED TO]
SUNIL FULCHAND SHAH VS. UNION OF INDIA [REFERRED TO]
SAYED TAHER BAWAMIYA VS. JOINT SECRETARY TO THE GOVERNMENT OF INDIA [REFERRED TO]
UNION OF INDIA VS. MUNEESH SUNEJA [REFERRED TO]
HARE RAM PANDEY VS. STATE OF BIHAR [REFERRED TO]
UNION OF INDIA VS. AMRIT LAL MANCHANDA [REFERRED TO]
UNION OF INDIA VS. AMRIT LAL MANCHANDA [REFERRED TO]
UNION OF INDIA VS. VIDYA BAGARIA [REFERRED TO]
UNION OF INDIA VS. CHAYA GHOSHAL [REFERRED TO]
NARESH KUMAR GOYAL VS. UNION OF INDIA [REFERRED TO]
RAJENDER ARORA VS. UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA VS. BHAURAO PUNJABRAO GAWANDE [REFERRED TO]
DEEPAK BAJAJ VS. STATE OF MAHARASHTRA [REFERRED TO]
DEEPAK BAJAJ VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. ATAM PARKASH [REFERRED TO]
DROPTI DEVI VS. UNION OF INDIA [REFERRED TO]
MUKESH HIMATLAL SHETH VS. STATE OF GUJARAT [REFERRED TO]
MANCHARAM SAMARAM MEENA VS. STATE OF GUJARAT [REFERRED TO]
SUBHASH POPATLAL DAVE VS. UNION OF INDIA [REFERRED TO]