LAWS(GJH)-2014-1-123

GUJARAT MARITIME BOARD Vs. BANSAL INFRACON LTD

Decided On January 22, 2014
GUJARAT MARITIME BOARD Appellant
V/S
Bansal Infracon Ltd Respondents

JUDGEMENT

(1.) We have heard Mr. P. R. Nanavati, learned Counsel for the appellant and learned senior Counsel Mr. Mihir Thakore assisted by Ms. Vaibhavi Parikh for respondent No. 1.

(2.) This Letters Patent Appeal has been filed challenging the judgment dated 04/09/2013 passed by learned Single Judge in Special Civil Application No.13684 of 2011.

(3.) The brief facts of present case are as under : -