(1.) THE present Misc.Civil Application is filed by the applicant Sushmaben Pankajkumar Modi praying that: - Page 1 of 2 C/MCA/256/2014 JUDGMENT "12. B) Your Lordships may be pleased to allow this application by transferring the HMP Case No.276 of 2013 pending before the Learned Civil Judge, Surat to the Family Court, Vadodara in the facts and circumstances of the case;"
(2.) RULE was issued on 24.02.2014 returnable on 09.04.2014. Despite service of Rule, the respondent has chosen not to cause any appearance. The only inference which can be drawn is that he has no objection if this application is allowed.