KRISHNA SCREEN ART. Vs. COMMISSIONER OF CENTRAL EXCISE

Referred Judgements :-

COMMISSIONER OF CENTRAL EXCISE VS. OMKAR TEXTILE MILLS PVT LTD [REFERRED TO]
COMMISSIONER CENTRAL EXCISE CUSTOMS AND SERVICE TAX VS. VISHWA TRADERS P LIMITED [REFERRED TO]
SUNTREK ALUMINUM PVT LTD VS. COMMISSIONER OF CUSTOMS CENTRAL EXCISE & SERVICE TAX [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. SAAKEEN ALLOYS (P.) LTD. [REFERRED TO]