NILESHKUMAR N. KOTAK Vs. UNION OF INDIA

Referred Judgements :-

V RAMASWAMI AIYENGAR VS. T N V KAILASA THEVAR [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGALI CALCUTTA VS. BENOY KUMAR SAHAS ROY [REFERRED TO]
STATE OF RAJASTHAN VS. G CHAWLA [REFERRED TO]
CHATURBHAI M PATEL VS. UNION OF INDIA [REFERRED TO]
RAMDHANDAS VS. STATE OF PUNJAB [REFERRED TO]
CALCUTTA GAS COMPANY PROPRIETARY LIMITED VS. STATE OF WEST BENGAL [REFERRED TO]
DAHYA LALA VS. RASUL MAHOMED ABDUL RAHIM [REFERRED TO]
SWAMI MOTOR TRANSPORTS PRIVATE LIMITED MOHAMED SHERIFF THE ADVOCATE GENERAL FOR THE STATE OF MADRAS NEW THEATRES CARNATIC TALKIES VS. SANKARASWAMIGAL MUTT:HAZARATHI SYED SHAMAIN:SANKARASWAMIGAL MUTT:SANKARASWAMIGAL MUTT [REFERRED TO]
SECOND GIFT TAX OFFICER MANGALORE VS. D H NAZARETH [REFERRED TO]
RAVAL AND CO VS. K G RAMACHANDRAN [REFERRED TO]
SOUTH GUJARAT ROOFING TILES MANU FACTURERS ASSOCIATION VS. STATE OF GUJARAT [REFERRED TO]
FATEHCHAND HIMMATLAL MAHADEO VS. STATE OF MAHARASHTRA [REFERRED TO]
PATHUMMA K M KUNHAHAMMAD VS. STATE OF KERALA [REFERRED TO]
DIRECTOR OF INDUSTRIES U P OTHERS VS. DEEP CHAND AGARWAL [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
A N PARASURAMAN VS. STATE OF TAMIL NADU [REFERRED TO]
INDIAN ALUMINIUM COMPANY LIMITED VS. KARNATAKA ELECTRICITY BOARD [REFERRED TO]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [REFERRED TO]
ANDHRA PRADESH STATE FINANCIAL CORPORATION A P STATE FINANCIAL CORPORATION VS. GAR RE ROLLING MILLS:KOTA SUBBA REDDY [REFERRED TO]
KANSHI RAM VS. LACHHMAN DEAD [REFERRED TO]
MARDIA CHEMICALS LIMITED VS. UNION OF INDIA [REFERRED TO]
TRANSCORE VS. UNION OF INDIA [REFERRED TO]
ASSOCIATED INDEM MECHANICAL PVT LTD VS. WEST BENGAL SMALL SCALE INDUSTRIAL DEVELOPMENT CORPORATION LTD [REFERRED TO]
SONI DINESHBHAI MANILAL VS. JAGJIVAN MULCHAND CHOKSHI [REFERRED TO]
KARNATAKA POWER TRANSMISSION VS. ASHOK IRON WORKS PVT LTD [REFERRED TO]
STATE OF WEST BENGAL VS. COMMITTEE FOR PROTECTION OF DEMOCRATIC [REFERRED TO]
COMMISSIONER OF CUSTOMS NEW DELHI VS. CARYAIRE EQUIPMENT INDIA PVT LTD [REFERRED TO]
BRIJ MOHAN LAL VS. UNION OF INDIA [REFERRED TO]
LAKSHMI SATYANARAYANA RICE MILL VS. AGRICULTURAL MARKET COMMITTEE TENALI [REFERRED TO]
ENGINEERS OVERSEAS CORPORATION PVT LTD VS. W B FINANCIAL CORPORATION [REFERRED TO]
PRAFULLA KUMAR MUKHERJEE VS. BANK OF COMMERCE LTD, KHULNA [REFERRED TO]
U.P. POWER CORPORATION LTD VS. N.T.P.C. LTD [REFERRED TO]
MAMTA SURGICAL COTTON INDUSTRIES, RAJASTHAN VS. ASSISTANT COMMISSIONER, BHILWARA, RAJASTHAN [REFERRED TO]
SARTHAK BUILDERS PVT LTD VS. ORISSA RURAL DEVELOPMENT [REFERRED TO]
CHARGOLA TEA CO. LTD. VS. THE ASSAM FINANCIAL CORPN. SHILLONG AND OTHERS [REFERRED TO]