(1.) We have heard Mr.B.P.Munshi, learned advocate appearing for the petitioner and Mr.N.J. Shah, learned AGP appearing for the respondent No.1.
(2.) By way of this petition, the petitioner has prayed the following prayers:
(3.) The brief facts leading to the present petition are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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