HAJINOORMAHAMMED HAJI YUSUF PATEL Vs. ADAM ALI SUNNI

JUDGEMENT

(1.) The petitioner has filed present petition against two concurrent orders.

(2.) In present petition, the petitioner has prayed, inter alia, that:-

(3.) In order to consider and appreciate the dispute raised by the petitioner, it is necessary and appropriate to take into account the relevant facts.