LAWS(GJH)-2014-9-9

KAMLESHBHAI AMBALAL Vs. RAJENDRA NATWARLAL PATEL

Decided On September 05, 2014
Kamleshbhai Ambalal Appellant
V/S
Rajendra Natwarlal Patel Respondents

JUDGEMENT

(1.) RULE . Ms. Megha Jani, learned advocate waives service of notice of Rule on behalf of the respondent.

(2.) THIS application has been preferred under Order 47 Rule 1 of the Code of Civil Procedure, 1908 ("CPC" for short) for review/recall of the order dated 8 -8 -2014 passed by this court in Special Civil Application No. 1207 of 2013.

(3.) MR . Shital R. Patel, learned advocate for the applicants, has made the following submissions: -