JITENDRAKUMAR HEMANTLAL ASWANI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) LEAVE to amend to correct the name of the appellant.

(2.) THE present appeal is filed by one Jitendrakumar Hemantlal Aswani praying that: -

(3.) LEARNED Advocate Mr.Amirkhan Pathan for learned Advocate Mr.Ashish M.Dagli for the appellant invited attention of the Court to the facts of the case which are set out in para -3 of the appeal memo. The same is reproduced for the ready perusal: -