(1.) PRESENT petition has been directed against concurrent findings recorded by the learned Courts below, by which, both the learned Courts below have been pleased to allow the application exh. 19 filed in Regular Civil Suit No. 1041 of 2011 by the respondent herein - original defendant directing the petitioner herein - original plaintiff to remove the compound wall and/or obstruction for passing and repassing and using the road.
(2.) RULE . Mr. Mokaria, learned advocate for the respondent, waives service of process of Rule.
(3.) HEARD , learned advocate Mr. A.J. Patel, assisted by learned advocate Mr. A.B. Munshi for the petitioner and learned advocate Mr. L.R. Mokaria for the respondent.