RAJESH LAXMANBHAI PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER

JUDGEMENT

(1.) THE appellant original petitioner challenged the judgement of the Learned Single Judge dated 26.4.2010.

(2.) BRIEF facts are as under :

(3.) AS against this, learned counsel Shri Munshaw for respondent no.1 opposed the appeal relying on the affidavit in reply and the decision of the Learned Single Judge.