SHOBHABEN Vs. STATE OF GUJARAT

JUDGEMENT

(1.) HEARD Mr. I.H. Pathan, learned advocate for the applicant and Mr. L.R. Poojari, learned APP for the respondent -State.

(2.) RULE . Mr. L.R. Poojari, learned APP waives service of Rule on behalf of respondent -State.

(3.) BY way of this petition under Articles 226 and 227 of the Constitution of India, the petitioner has prayed for the following reliefs: -