BHIMA KANA ODEDARA MER Vs. STATE OF GUJARAT

Referred Judgements :-

GOPAL VINAYAK GODSE VS. STATE OF MAHARASHTRA [REFERRED TO]
GIRIJANANDINI DEVI VS. BIJENDRA NARAIN CHOUDHARY [REFERRED TO]
JADUNATH SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF MADHYA PRADESH VS. RATAN SINGH [REFERRED TO]
MARU RAM BHIMWA RAM SHANKER KRISHNA RAGHUBIR SINGH RAMPUJA SINGH NIRBHAI SINGH BALKRISHAN GUPTA VENY SINGH BABULAL GAUTAM OM PRAKASH NAGEBHUSHANAM PATNAIK RAGHUNATH SINGH JAGIR SINGH VS. UNION OF INDIA [REFERRED TO]
STATE OF KARNATAKA VS. HEMAREDDY ALIAS VEMAREDDY [REFERRED TO]
STATE OF UTTAR PRADESH VS. SATISH CHANDRA [REFERRED TO]
MOHAR SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF RAJASTHAN VS. SOHAN LAL [REFERRED TO]
M.S. NARAYANA MENON @ MANI VS. STATE OF KERALA & ANR [REFERRED TO]
CHANDRAPPA VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF GOA VS. SANJAY THAKRAN [REFERRED TO]
GIRJA PRASAD VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAM VEER SINGH [REFERRED TO]
LUNARAM VS. BHUPAT SINGH [REFERRED TO]
MULLA VS. STATE OF U P [REFERRED TO]
RAMESHBHAI CHANDUBHAI RATHOD VS. STATE OF GUJARAT [REFERRED TO]
CHHOTE LAL VS. STATE OF M P [REFERRED TO]
SANGEET VS. STATE OF HARYANA [REFERRED TO]
MOOKKIAH VS. STATE, REP. BY THE INSPECTOR OF POLICE [REFERRED TO]
MOHINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
LIFE CONVICT BENGAL @ KHOKA @ PRASANTA SEN VS. B.K. SRIVASTAVA [REFERRED TO]
BHAIKON @ BAKUL BORAH VS. STATE OF ASSAM [REFERRED TO]