JASMINBHAI NATVARLAL JOSHI Vs. SURESHBHAI MANDANBHAI BAVALIYA

JUDGEMENT

(1.) LEARNED advocate Mr.Rathin P Raval appearing for appellant nos.1 and 2 states that the matter is settled. Learned advocate Mr.Hemal Shah who appears for respondent no.1 is not controverting this statement and says that he too has instructions that the matter is settled.

(2.) THE First Appeal is disposed of as withdrawn.