L M PATEL Vs. STATE OF GUJARAT

Referred Judgements :-

R.R. VERMA AND ORS. V. UNION OF INDIA AND ORS. [REFERRED TO]
HARIBANS MISRA AND ORS. V. RAILWAY BOARD AND ORS. [REFERRED TO]
MAHARASHTRA VIKRIKAR KARAMCHARI SANGATHAN V. STATE OF MAHARASHTRA [REFERRED TO]
R P KHANNA VS. S A F ABBAS [REFERRED TO]
MALCOM LAWRENCE CECIL DSOUZA VS. UNION OF INDIA [REFERRED TO]
S L AHMED VS. UNION OF INDIA [REFERRED TO]
K R MUDGAL VS. R P SINGH [REFERRED TO]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. L K RATNA [REFERRED TO STATE OF PUNJAB V. JAGDIP SINGH REPORTED IN : (1966)ILLJ749]
SAHIB RAM VS. STATE OF HARYANA [REFERRED TO]
V K DUBEY VS. UNION OF INDIA [REFERRED TO]
STATE OF MADHYA PRADESH VS. MAHESH KUMAR [REFERRED TO]
ASHOK KUMAR MAHESHWARI VS. STATE OF UTTAR PRADESH [REFERRED TO]
K S V R RAO VS. OIL AND NATURAL GAS COMMISSION [REFERRED TO]
COMPTROLLER AND AUDITOR GENERAL OF INDIA VS. FARID SATTAR [REFERRED TO]
UNION OF INDIA VS. SUJATHA VEDACHALAM [REFERRED TO]
E S P RAJARAM VS. UNION OF INDIA [REFERRED TO]
P MOHAN REDDY VS. E A A CHARLES [REFERRED TO]
P H REDDY VS. N T R D [REFERRED TO]
K N PATEL VS. STATE OF GUJARAT [REFERRED TO]
D D UPADHYAYA VS. STATE OF GUJARAT [REFERRED TO]
DILIP M PATEL VS. STATE OF GUJARAT [REFERRED TO]