PATEL DINESHBHAI MOHANBHAI Vs. NARANBHAI RAMDAS

Referred Judgements :-

ABDUL JALEEL AND ORS. V. SMT. AISHABI AND ANR. [REFERRED TO]
ACHANTA SEETHARAMAYYA V. BHAMIDIPATI GOPALKRISHNA MURTHY OTHERS [REFERRED TO]
SAILA BALA DASSI VS. NIRMALA SUNDARI DASSI [REFERRED TO]
NAGINDAS RAMDAS VS. DALPATRAM ICHHARAM ALIAS BRIJRAM [REFERRED TO]
T M BALAKRISHNA MUDALIAR VS. M SATYANARAYANA RAO [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
T L MUDDUKRISHANA VS. LALITHA RAMCHANDRA RAO [REFERRED TO]
HABIBA KHATOON VS. UBAIDUL HUQ [REFERRED TO]
AJMERA HOUSING CORPORATION VS. AMRIT M PATEL DEAD [REFERRED TO]
EXECUTIVE OFFICER ARTHANARESWARAR TEMPLE VS. R SATHYAMOORTHY [REFERRED TO]
MUKESH KUMAR VS. COLLECTOR HARBANS WARAIAH [REFERRED TO]
PADMASUNDARA RAO DEAD VS. STATE OF TAMIL NADU [REFERRED TO]
SHIV SHAKTI CO OPERATIVE HOUSING SOCIETY NAGPUR VS. SWARAJ DEVELOPERS [REFERRED TO]
SHYAM SINGH VS. DARYAO SINGH [REFERRED TO]
INDIA UMBRELLA MANUFACTURING CO VS. BHAGABANDEI AGARWALLA [REFERRED TO]
PANKAJA VS. YELLAPPA [REFERRED TO]
PARI KANTILAL LALBHAI VS. DEVCHAND NATHALAL PATEL [REFERRED TO]
MOHANLAL MOTILAL SEVAK VS. BHIKHABHAI HIMATLAL SEVAK [REFERRED TO]
JETHIBEN VS. MANIBEN [REFERRED TO]
ZAKINABEN VS. BABUBHAI ALIMOHMAD KAPADIA [REFERRED TO]
CONTINENTAL TEXTILE MILLS LIMITED VS. BHARAT K PATEL [REFERRED TO]
GUJARAT HOUSING BOARD VS. KALPESHKUMAR NARANBHAI PATEL [REFERRED TO]
BHAIRON PRASAD CHAURASIYA VS. TARA DEVI [REFERRED TO]
SATISH MOHAN VS. STATE [REFERRED TO]
GOLAM MOHIT MONDAL VS. ABDUL JALIL SEPAI [REFERRED TO]
PUSPALATA ROUT VS. DAMODAR ROUT [REFERRED TO]
BEEBEE JOHN VS. SHEIK HUSSAIN [REFERRED TO]
KRISHAN LAL VS. GULAB RAM [REFERRED TO]
NAMBIAPPA MUTHIRIAN VS. CHETTI [REFERRED TO]
MALAJI BUDHAJI THAKOR VS. LALAJI JAGAJI THAKOR [REFERRED TO]