LAWS(GJH)-2004-9-97

BABUBHAI MERVANBHAI PATEL Vs. STATE OF GUJARAT

Decided On September 24, 2004

BABUBHAI MERVANBHAI PATEL Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

PRAVINBHAI BHAILALBHAI GOR VS. RAJIVKUMAR GUPTA [REFERRED TO]

JUDGEMENT

(1.) XXXXXXX (HCB) Petition allowed.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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