LAWS(GJH)-2004-9-101

DINESH H. JADAV Vs. CENTRAL BANK OF INDIA

Decided On September 28, 2004

Dinesh H. Jadav Appellant

V/S

CENTRAL BANK OF INDIA Respondents

Referred Judgements :-

B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
REGIONAL MANAGER U P S R T C ETAWAH VS. HOTI LAL [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK VS. P C KAKKAR [REFERRED TO]

JUDGEMENT

(1.) xxx xxx xxx

(2.) xxx xxx xxx

(3.) xxx xxx xxx

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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