BALVANTBHAI D. BAROT Vs. STATE OF GUJARAT

Referred Judgements :-

STATE OF JAMMU AND KASHMIR VS. TRILOKI NATH KHOSA [REFERRED TO]
MOHAMMAD SHUJAT ALI SUNKARA RATTAIAH V MARKANDEYA M NAGENDER RAO VS. UNION OF INDIA [REFERRED TO]
SHESHRAO JANGLUJI BAGDE SHESHRAO JANGLUJI BAGDE VS. BHAJYYA S O GOVINDRAO KARALE:STATE OF MAHARASHTRA [REFERRED TO]
G SUNDARESWARARAO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]